Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of Rajasthan - Subsection Section 154(5) in Rajasthan Panchayati Raj Rules, 1996 (5)Balance amount of 75% shall be deposited within two months from the date of auction or within one month from the date of communication of confirmation of the bid.
