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State of Telangana - Section

Section 396 in Greater Hyderabad Municipal Corporation Act, 1955

396. Applicability of sections 394 and 395 when a street is in part public and in part private.

- If a portion only of any street is a public street, the other portion of such street may be for all purposes of sections 394 and 395 be deemed to be a private street.Projections and Obstructions.