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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(c) in Soil Explorator's and Testing Laboratory's Registration Rules, 2001

(c)Failure to apply renewal in time will render Sub-soil Explorator, Testing Laboratory liable to a penalty equal to the renewal fees for first 4 months of default or part thereof. Thereafter the amount of penalty will be equal to the renewal fees for every 2 months of default or part thereof.