Section 83(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
(1)There shall be [five] [This world was substituted for the word 'four' by Maharashtra 4 of 1992, Section 5(a).] Chairmen of the Subjects Committees of every Zilla Parishad of whom the Vice-President shall be one.
