Section 3(2)(iii) in The Kandla Port Trust Employees (Medical Attendance) Regulations, 2000

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Union of India - Subsection

Section 3(2)(iii) in The Kandla Port Trust Employees (Medical Attendance) Regulations, 2000

(iii)List of medicines and the items which can be prescribed in respect of Ayurvedic, Unani, Siddha and Homoeopathic systems for which refund is admissible will be same as defined in Schedule-III of Appendix to C.S (MA) Rules.

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Union of India - Subsection

Section 3(2)(iii) in The Kandla Port Trust Employees (Medical Attendance) Regulations, 2000