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[Cites 0, Cited by 23] [Entire Act]

State of Tamilnadu - Section

Section 4 in Tamil Nadu Patta Passbook Act, 1983

4. Presumption of correctness of entries in the patta pass book.

- The entries in the patta pass book and the certified copy of entries in the patta pass book shall be presumed to be true and correct until the contrary is proved or a new entry is lawfully substituted therefor.