Calcutta High Court (Appellete Side)
Smt. Sabita Sharma vs Smt. Seema Kanoria & Ors on 21 December, 2017
Author: Harish Tandon
Bench: Harish Tandon
1
01 21.12.17 (Mentioned)
Ct. No. 2
C.O. 4144 of 2017
akd
Smt. Sabita Sharma.
Vs.
Smt. Seema Kanoria & Ors.
--------
Mr. Vinay Kumar Purohit.
... for the petitioner.
I am not inclined to take up this matter on my personal ground.
Let this revisional application be released from the list and placed before the Hon'ble the Acting Chief Justice for assignment.
(HARISH TANDON, J.) 2