Supreme Court - Daily Orders
Shailendra Kumar Bhatnagar vs Fiitjee Ltd on 17 August, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.51 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.29507/2014
(Arising out of impugned final judgment and order dated 07/07/2014
in FAO No. 194/2013 passed by the High Court of Delhi at New
Delhi)
SHAILENDRA KUMAR BHATNAGAR Petitioner(s)
VERSUS
FIITJEE LTD Respondent(s)
(With interim relief and office report)
Date : 17/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Aditya Gaggar, Adv.
Mr. O. P. Gaggar, AOR
For Respondent(s)
Mr. Gagan Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the request made in the letter circulated on behalf of the petitioner, list the matter after two weeks.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2015.08.17
16:54:18 IST
Reason: