Tripura High Court
Party Name : Anjali Sarkar And Ors. vs Bibek Roy & 4 Ors. on 11 January, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :RSA 0000047/2012 Party Name : ANJALI SARKAR AND ORS. Vs BIBEK ROY & 4 ORS. THE HONBLE MR. JUSTICE S.TALAPATRA This court was reluctant to adjourn this case. On fervent request made by Mr. R. Dutta, learned counsel appearing for the appellants, list this appeal on 13.01.2017. It is made clear that no further accommodation would be made on the next date. None appears for the respondents when the matter is mentioned by Mr. R. Dutta, learned
counsel.
Mr. R. Dutta, learned counsel undertakes to inform Mr. S.M. Chakraborty, learned senior counsel appearing for the respondents.
Download Date: 8-05-2017 15:05 1/1