Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 34 in Orissa Economiser Inspection Administrative Rules, 1952 34. Reference in Annual Report. - A brief account of all accident their causes and remedial measures taken shall be included in the Chief Inspector's Annual Report.
