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Bombay High Court

Shree Siddeshwar Sahakari Sakhar ... vs State Of Maharashtra Urban Development ... on 22 February, 2022

Bench: A. A. Sayed, Abhay Ahuja

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                                                          1.wp.7872.21-nm.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CIVIL APPELLATE JURISDICTION

              WRIT PETITION NO.7872 OF 2021
                          WITH
        INTERIM APPLICATION (ST) NO. 4430 OF 2022
                          WITH
           INTERIM APPLICATION NO. 297 OF 2022
                          WITH
           INTERIM APPLICATION NO. 171 OF 2022
                          WITH
           INTERIM APPLICATION NO. 325 OF 2022
                          WITH
          INTERIM APPLICATION NO. 4274 OF 2021
                          WITH
           INTERIM APPLICATION NO. 296 OF 2022
                          WITH
          INTERIM APPLICATION NO. 4273 OF 2021
                            IN
              WRIT PETITION NO.7872 OF 2021
                          WITH
              WRIT PETITION NO. 9446 OF 2021

Shree Siddeshwar Sahakari Sakhar Karkhana
Maryadit, Kumathe                                  .... Petitioner
     Vs.
State of Maharashtra, Urban Development
Department, Mantralaya & Ors.                      .... Respondents

AND WRIT PETITION NO. 1873 OF 2022 Mr. Anil Sakhare, Senior Counsel a/w Mr. Rupesh Bobade for the Petitioner.

Mr. A. I. Patel, Addl. GP a/w. Y. D. Patil for the for the Respondent- State.

Mr. Dilip Bodake for the Respondents. Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar, Mr. D. P. Singh for Respondents No.1, 2 and 3-UOI in WP/9446/2021. Ms. Shilpa Kapil a/w Mr. Chidanand Kapil for RespondentNo.4- Airport Authority of India in WP No.9446/2021 & for the Applicant-

1.wp.7872.21-nm.doc Airport Authority of India in IA/4274/2021 in WP/7872/2021. Mr. Shrishail Sakhare for the Applicant in IA/296/2022. Mr. Prasad Kulkarni for the Applicant in IA/297/2022. Mr. Bhushan Walimbe for the Applicant in IA/325/2022. Dr. Ramdas Sabban for the Applicant in IA/171/2022 Adv. Shriram Kulkarni a/w. Adv. Rupesh Bobade for the Petitioner in WP/1873/2022 Mr. Y. D. Patil, AGP for the Respondent in WP/1873/2022 CORAM : A. A. SAYED & ABHAY AHUJA, JJ DATED : 22nd FEBRUARY, 2022 P.C.:

Stand over to 8th March, 2022 at 4.00 PM.

ANANT KRISHNA Digitally signed by ANANT KRISHNA NAIK

2. Ad-interim relief granted earlier to continue till the next Date: 2022.02.23 NAIK 15:42:19 +0530 date.

(ABHAY AHUJA, J.) (A. A. SAYED, J.) AKN 2/2