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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(3)(a) in The University of Rajputana (Second Amendment) Act, 1950

(a)has taught the subject for at least three years upto the standard of the examination and possesses five year's teaching experience in that subject; or