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State of Rajasthan - Section

Section 111 in Rajasthan Factories Rules, 1951

111. Notices of closure. — The occupier or the Manager of every factory shall report to the Inspector, any intended closure of the factory or any section or department thereof, immediately it is decided to do so, intimating the reason for the closure, the number of workers on the register on the date of report. the number of workers likely to be affected by the closure and the probable period of the closure. An intimation should also be sent to the Inspector, as soon as the factory or the section or the department of the factory, as the case may be, starts working again.