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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(3)Records shall be maintained by the Commissioner in respect of the undertakings of the Company in relation to which payment has been made to him under this Act.