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[Cites 0, Cited by 0] [Section 80(4)] [Section 80] [Entire Act]

State of Chattisgarh - Subsection

Section 80(4)(xii) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(xii)To ensure that the members of the immediate family living in the same house give their consent to the placement of the foster child.