Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 238(2)] [Section 238] [Entire Act] State of West Bengal - Subsection Section 238(2)(h) in The Calcutta Municipal Corporation Act, 1980 (h)for washing cars, carriages and [other vehicles, or] [Words substituted by W.B. Act 32 of 1994.]