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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(ii) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(ii)in section 34, for the words "slum area", in both the places where they occur, the words "slum rehabilitation area" shall be substituted;