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[Cites 0, Cited by 0] [Section 297(1)] [Section 297] [Entire Act]

State of Uttar Pradesh - Subsection

Section 297(1)(a) in The U.P. Municipalities Act, 1916

(a)the time and place of the meetings of a [Municipality] [Substituted by U.P. Act No. 12 of 1994.];