Bombay High Court
M/S Ark Builders Private Ltd.Thru. Its ... vs The State Of Maharashtra Thru. ... on 21 November, 2025
IN THE JUDICATURE OF HIGH COURT AT BOMBAY
BENCH AT AURANGABAD
....
CORAM : ARUN R. PEDNEKER, J.
Dated : November 21, 2025. PER COURT :-
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date
1059 WRIT PETITION NO. 9788 OF 2024 06/04/2026
1060 WRIT PETITION NO. 9790 OF 2024 1061 WRIT PETITION NO. 10067 OF 2024 1063 WRIT PETITION NO. 14146 OF 2024 06/04/2026 WITH CIVIL APPLICATION NO. 9957 OF 2025 IN WP/14146/2024 1064 SECOND APPEAL NO. 242 OF 2020 WITH CIVIL APPLICATION NO. 4640 OF 2020 IN SA/242/2020 WITH CIVIL APPLICATION NO. 12923 OF 2023 IN SA/242/2020 1065 SECOND APPEAL NO. 347 OF 2020 WITH CIVIL APPLICATION NO. 9009 OF 2018 IN SA/347/2020 1066 SECOND APPEAL NO. 372 OF 2024 1067 SECOND APPEAL NO. 393 OF 2024 WITH CIVIL APPLICATION NO. 12566 OF 2024 IN SA/393/2024 WITH X-OBJECTION NO. 138 OF 2025 IN SA/393/2024 1068 SECOND APPEAL NO. 436 OF 2024 WITH CIVIL APPLICATION NO. 13372 OF 2024 IN SA/436/2024 1069 ARBITRATION APPEAL NO. 4 OF 2008 1070 ARBITRATION APPEAL NO. 3 OF 2012 Page 1 of 2 DPT Order 2 WITH CIVIL APPLICATION NO. 2278 OF 2012 IN ARBA/3/2012 WITH ARBITRATION APPEAL NO. 2 OF 2012 WITH CIVIL APPLICATION NO. 12459 OF 2024 IN ARBA/3/2012 1071 ARBITRATION APPEAL NO. 9 OF 2019 WITH ARBITRATION APPEAL NO. 10 OF 2019 WITH ARBITRATION APPEAL NO. 11 OF 2019 WITH ARBITRATION APPEAL NO. 13 OF 2019 WITH CIVIL APPLICATION NO. 10153 OF 2019 IN ARBA/13/2019 WITH CIVIL APPLICATION NO. 10142 OF 2019 IN ARBA/11/2019 1072 ARBITRATION APPEAL NO. 2 OF 2021 WITH CIVIL APPLICATION NO. 11734 OF 2022 IN ARBA/2/2021 WITH CIVIL APPLICATION NO. 7726 OF 2024 IN ARBA/2/2021 1073 ARBITRATION APPEAL NO. 39 OF 2024 1074 ARBITRATION APPEAL NO. 40 OF 2024 1075 ARBITRATION APPEAL NO. 41 OF 2024 ( ARUN R. PEDNEKER, J. ) vj gawade/-.Page 2 of 2