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State of Odisha - Section

Section 28 in The Orissa Motor Vehicles Rules, 1993

28. Application for supply of copies of particulars of registration.

(1)Application for obtaining the certified copies of the particulars of registered motor vehicle shall be presented to the registering authorities of motor vehicles concerned on plain paper [together with a fee of rupees fifty] [Inserted vide Orissa Gazette Extraordinary No. 136 dated 28.1.2003-Notification SRO No. 29/ 2003 dated 24.1.2003.] and such information shall be supplied in Form VIII.
(2)Any additional information required shall be charged similarly on presentation of similar application.