Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 86 in Indian Forest Act, 1927 86. Repeals. - [Repealed by the Repealing and Amending Act, 1948 (2 of 1948), section 2 and Schedule.The ScheduleEnactments Repealed[Repealed by the Repealing and Amending Act, 1948 (2 of 1948), section 2 and Schedule.
