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[Cites 0, Cited by 0] [Section 5A(4)] [Section 5A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5A(4)(ii) in Rules under the United Provinces Excise Act, 1910

(ii)Permit books containing permits in Form F.L. 38 shall be kept by District Excise Officer which shall be serially numbered and its account shall be maintained in a register.