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[Cites 0, Cited by 0] [Section 198] [Entire Act]

State of Andhra Pradesh - Subsection

Section 198(xi) in Andhra Pradesh Rules Under the Registration Act, 1908

(xi)When all the photo copies are ready, the pages of each shall be carefully checked with the original documents which should be restiched before despatch as early as possible in the original condition, if it has been necessary to unfasten the pages for photograph.