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Himachal Pradesh High Court

Nirmal Thakur vs . Suraj Negi And Anr. on 24 August, 2024

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Nirmal Thakur vs. Suraj Negi and Anr.

RSA No. 515 of 2017 24.08.2024 Present: Mr. J. N. Kanen, Advocate, vice Mr. Tek Chand .

Sharma, Advocate, for the appellant.

Mr. Vivek Sharma, Advocate, for respondent No. 1.

Ms. Sharmila Patial and Mr. Navlesh Verma, Addl. A.Gs., for respondent No. 2.

Learned vice counsel for the appellant prays for adjournment on the ground that original counsel is busy in connection with making arrangements for the wedding of his niece.

List on 20.09.2024.

(Tarlok Singh Chauhan) Judge 24th August, 2024 (sanjeev) ::: Downloaded on - 24/08/2024 20:31:22 :::CIS