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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)It shall be the general duty of the Presiding Officer at the polling station to keep and maintain public order thereat and to see that the poll is conducted in a fair manner.