Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(2)Upon acceptance of the application for surrender made by the insurance broker, the Authority may pass an order for surrender of certificate of registration.