Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Madhya Pradesh - Subsection Section 20(2) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000 (2)Madhya Pradesh State Marketing Fund shall not be spent for purpose other than the purposes mentioned in Section 44 of the Adhiniyam.
