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Allahabad High Court

Rajeshwari Prasad And Others vs Board Of Revenue U.P. At Allahabad And ... on 7 December, 2022





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- WRIT - B No. - 12254 of 1996
 

 
Petitioner :- Rajeshwari Prasad And Others
 
Respondent :- Board Of Revenue U.P. At Allahabad And Others
 
Counsel for Petitioner :- Rp Srivastava
 
Counsel for Respondent :- C.S.C.,Kb Garg,Nb Nigam
 

 
Hon'ble Chandra Kumar Rai,J.
 

This writ petition is of the year 1996.

Case called out in the revised list.

Nobody is present to press this petition.

Writ petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 7.12.2022 Rameez