Allahabad High Court
Rajeshwari Prasad And Others vs Board Of Revenue U.P. At Allahabad And ... on 7 December, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- WRIT - B No. - 12254 of 1996 Petitioner :- Rajeshwari Prasad And Others Respondent :- Board Of Revenue U.P. At Allahabad And Others Counsel for Petitioner :- Rp Srivastava Counsel for Respondent :- C.S.C.,Kb Garg,Nb Nigam Hon'ble Chandra Kumar Rai,J.
This writ petition is of the year 1996.
Case called out in the revised list.
Nobody is present to press this petition.
Writ petition is dismissed for want of prosecution.
Interim order, if any, is vacated.
Order Date :- 7.12.2022 Rameez