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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Manipur - Subsection

Section 61(2) in The Manipur Panchayati Raj Act, 1994

(2)Subject to the condition and exceptions as the Government may, from time to time, impose, it shall be the function of the Zilla Parishad to prepare plans for economic development and social justice of the District, and to ensure the coordinated implementation of such plans in respect of matters including those mentioned below, namely:-