Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(vi) in The Centre for Environmental Planning and Technology University Act, 2005

(vi)the existing regulations of the Centre for Environmental Planning and Technology' Trust shall, in so far as they are not inconsistent with the provisions of this Act, shall apply till regulations are made under this Act.