Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Goa - Subsection Section 58(1) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964 (1)No suit or other proceeding shall lie against any person in respect of anything which is in good faith done or intended to be done under this Act.
