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[Cites 0, Cited by 14] [Entire Act]

Union of India - Section

Section 20 in The Designs Act, 2000

20. Designs to bind Government.—

A registered design shall have to all intents the like effect as against the Government as it has against any person and the provisions of Chapter XVII of the Patents Act, 1970 (39 of 1970), shall apply to registered designs as they apply to patents.