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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(4)(iii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(iii)issue all notices, as directed by the Vice-chancellor, convening meeting of the Executive Council, the Academic Council, the Finance Committee, the faculty council and of any committee, appointed by the authorities of the University;