Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Assam - Subsection

Section 103(1)(e) in Assam Panchayat Act, 1994

(e)draw and disburse money out of the District Rural Development funds and exercise such other powers and perform such other functions as may be prescribed.