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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(3)(a) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(a)the extent of fulfillment of the goals and objectives of the Pradhikaran stated in this Act, as demonstrated by the state of social and economic situation of farmers in the State;