Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 717] [Entire Act] Bengal Presidency - Subsection Section 717(c) in Police Regulations, Bengal , 1943 (c)All the papers received by the escort commander at the jail of despatch shall be shown by him to the officer-in-charge of each of the jails at which he has been ordered to bait en route.
