Bombay High Court
Shri. Abdul Aziz Suleman Shaikh (Since ... vs Shri. Bhagirah Chhabildas Ponda on 14 November, 2022
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
1-wp-4047-2017.doc
Pallavi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PALLAVI
Digitally signed
by PALLAVI
MAHENDRA
WARGAONKAR
CIVIL APPELLATE JURISDICTION
MAHENDRA
WARGAONKAR Date:
2022.11.14
17:47:39
+0530
WRIT PETITION NO.4047 OF 2017
Shri. Abdul Aziz Suleman Shaikh
(Since deceased) Through LRs. ...Petitioner
Versus
Shri. Bhagirath Chhabildas Ponda ...Respondent
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Mr. Atul Damle, Senior Advocate i/b Mr. Rupesh
Lanjekar, for the Petitioner.
Mr. C.G. Gavnekar with Mr. Ashutosh Gavnekar, for
Respondent.
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CORAM: MADHAV J. JAMDAR, J.
DATE: NOVEMBER 14, 2022
P.C.:
1. Heard Mr. Atul Damle, learned Senior Advocate for the Petitioner and Mr. Gavnekar, learned Advocate for the Respondent.
2. At the outset, Mr. Damle, learned Senior Advocate appearing for the Petitioners states that he has instructions to withdraw the Petition. Accordingly, the Petition is allowed to be withdrawn and dismissed as such.
(MADHAV J. JAMDAR, J.) 1