Section 5 in Manipur Societies Registration Act, 1989
5. Memorandum of association.
- The Memorandum shall contain, amongst other things, the following particulars, namely(a)the name of association ;(b)the address of the registered office of the association ;(c)the object of the association ;(d)the names of the first members of the governing body; and(e)the names, addresses and occupations of the signatories to the memorandum.
