Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(2) in The Gujarat Agricultural Universities Act, 2004

(2)The following shall form part of, or be paid into, the University Fund: -
(a)any contribution or grant by the State Government,
(b)the income of the University from all sources including income from fees and charges,
(c)bequest, donations, endowments and other grants, if any.