State Consumer Disputes Redressal Commission
Shri. Jinratna Ganpatrao Rote vs Shri. Chandraprabu Nagari Sahakari ... on 4 March, 2015
Daily Order BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA, MUMBAI First Appeal No. A/10/128 (Arisen out of Order Dated 21/12/2009 in Case No. 387/09 of District Kolhapur) 1. SHRI JITENDRA GANPATRAO ROTE r/o friends colony shivaji park kolhapur KOLHAPUR Maharastra ...........Appellant(s) Versus 1. SHRI CHANDRAPRABHU NAGARI SAHKARI PATSANSTHA LTD 2057 C SHANIWAR PETH KOLHAPUR Maharastra 2. Vilas Dhanpal Nille R/o 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur MS 3. Gunvant Baburao Rote R/o 517 E, Friends Colony, Shivaji Park, Kolhapur MS 4. Ajit Padmgonda Patil R/o Opp. Jain Mandir, Nagaon, Tal. Hatkanagale Kolhapur MS 5. Anand Ganpatrao Patane Anand Stores, Prandekar Mantion, Gujari Corner, Mahadekar Mantion, Gujari Corner, Mahadwar Rd., Kolhapur MS 6. Anand Ganpatrao Patane Anand Stores, Prandekar Mantion, Gujari Corner, Mahadekar Mantion, Gujari Corner, Mahadwar Rd., Kolhapur MS 7. Mahohar Thalu Palake 15/A, Ayodhya Colony, Line Bazar, Drainage Rd, Kolhapur MS 8. Rajendra Babaso Patil Nr. Swami Hotel, Opp. Ratnakar Bank, Shahupuri, Kolhapur MS 9. Nirmala Shrimandhar Mug Behind Private High School, Khasbag, Kolhapur MS 10. Suresh Annaso Magdum A-4, Om Plaza, Konda Lane, Kolhapur MS 11. Shalan Surendra Bombade Ward No.10, Opp. Dr.Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal.Hatkanangle Kolhapur MS 12. Vijayrao Dashrath Kognole Manstambh, Nr. Digamber Jain Mandir, Gangavesh, Kolhapur MS ...........Respondent(s) First Appeal No. A/10/129 (Arisen out of Order Dated 21/12/2009 in Case No. 394/09 of District Kolhapur) 1. Shri. Jinratna Ganpatrao Rote R/o. Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 2. Sou. Sunita Jinratna Rote R/o. Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabu Nagari Sahakari Patsanstha Ltd. 2057, C Shaniwar Peth, Kolhapur Kolhapur Maharashtra 2. PADMAJA TRACTORS R/AT-OPP.CHITRA TALKIES,LATUR ROAD,BARSHI 3. Shri. Vilas Dhanpal Nille R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 4. Shri. Gunvant Baburao Rote R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 5. Shri. Ajit Padmagonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanngle, Dist. Kolhapur Kolhapur Maharashtra 6. Shri. Anand Ganpatrao Patane R/o. Anand Stores, Prandekar Mantion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra 7. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony) Line Bazar, Drainage Road, Kolhapur Kolhapur Maharashtra 8. Smt. Nirmala Shrimandhar Mug R/o. Behind Private High School, Khasbag, Kolhapur Kolhapur Maharashtra 9. Shri. Rajendra Babaso Patil R/o. Near Swami Hotel, Opp. Ratnakar Bank, Shahupuri, Kolhapur Kolhapur Maharashtra 10. Shri. Suresh Annaso Magdum R/o. Agrawal-Magdum Associates, A-4, Om Plaza, Konda Lane, Kolhapur Kolhapur Maharashtra 11. Smt. Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 12. Shri. Vijayrao Dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangavesh, Kolhapur Kolhapur Maharashtra ...........Respondent(s) First Appeal No. A/10/130 (Arisen out of Order Dated 21/12/2009 in Case No. 392/2009 of District Kolhapur) 1. Shri. Jinratna Ganpatrao Rote R.o. Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 2. Sou. Sunita Jinratna Rote R/o. Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabu Nagari Sahakari Patsanstha Ltd. 2057, C. Shaniwar Peth, Kolhapur thorugh Kolhapur Maharashtra 2. Shri. Vilas Dhanpal Nille R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 3. Shri. Gunvant Baburo Rote R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 4. Shri. Suresh Anaso Magdum R/o. Agrawal-Magdum Associates, A-4, Om Plaza, Konda Lane, Kolhapur Kolhapur Maharashtra 5. Smt. Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangale, Dist. Kolhapur Kolhapur Maharashtra 6. Shri. Vijayrao Dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangavesh, Kolhapur Kolhapur Maharashtra 7. Shri. Ajit Padmgonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 8. Shri. Anand Ganpatrao Patane R/o. Anand Stores, Prandekar Mansion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra 9. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony), Line Bazar, Drainage Road, Kolhapur Kolhapur Maharashtra 10. Smt. Nirmala Shrimandhar Mug R/o. Behind Private Highschool, Khasbag, Kolhapur Kolhapur Maharashtra 11. Shri. Rajendra Babaso Patil R/o. Near Swami Hotel, Opp. Ratnakar Bank, Shahupuri, Kolhapur Kolhapur Maharashtra ...........Respondent(s) First Appeal No. A/10/131 (Arisen out of Order Dated 21/12/2009 in Case No. 388/09 of District Kolhapur) 1. Shri. Jinratna Ganpatrao Rote R.O. Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabu Nagari Sahakari Patsanstha Ltd., 2057, C Shaniwar Peth, Kolhapur, through Kolhapur Maharashtra 2. Shri. Vilas Dhanpal Nille R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 3. Shri. Gunvant Baburao Rote R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 4. Shri. Ajit Padmgonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 5. Shri. Anand Ganpatrao Patane R/o. Anand Stores, Prandekar Mansion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra 6. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony), Line Bazar, Drainage Road, Kolhapur Kolhapur Maharashtra 7. Smt. Nirmala Shrimandhar Mug R/o. Behind Private High School, Khasbag, Kolhapur Kolhapur Maharashtra 8. Shri.Rajendra Babaso Patil R/o. Near Swami Hotel, Opp. Ratnakar Bank, Shahupuri, Kolhapur Kolhapur Maharashtra 9. Shri. Suresh Annaso Magdum R/o. Agrawal-Magdum Associates, A-4, Om Plaza, Konda Lane, Kolhapur Kolhapur Maharashtra 10. Smt. Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 11. Shri. Vijayrao Dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangavesh, Kolhapur Kolhapur Maharashtra ...........Respondent(s) First Appeal No. A/10/132 (Arisen out of Order Dated 21/12/2009 in Case No. 389/09 of District Kolhapur) 1. Shri. Uday Ganpatrao Rote R.O. Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabhu Nagari Sahakari Patsanstha Ltd., 2507, C, Shaniwar Peth, Kolhapur Through Kolhapur Maharashtra 2. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony) Line Bazar, Drainage Road, Kolhapur Kolhapur Maharashtra 3. Smt. Nirmala Shrimandhar Mug R/o. Behind Private High School, Khasbag, Kolhapur Kolhapur Maharashtra 4. Shri. Rajendra Babaso Patil R/o. Near Swami Hotel, Opp. Ratnakar Bank, Shahupuri, Kolhapur Kolhapur Maharashtra 5. Shri. Suresh Annaso Magdum R/o. Agrawal-Magdum Associates, A-4, Om Plaza, Konda Lane, Kolhapur Kolhapur Maharashtra 6. Smt. Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangale, Dist. Kolhapur Kolhapur Maharashtra 7. Shri. Vijayrao Dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangaveh, Kolhapur Kolhapur Maharashtra 8. Shri. Vilas Dhanpal Nille R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 9. Shri. Gunvant Baburao Rote R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 10. Shri. Ajit Padmgonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 11. Shri. Anand Ganpatrao Patane R/o. Anand Stores, Prandekar Mansion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra ...........Respondent(s) First Appeal No. A/10/133 (Arisen out of Order Dated 21/12/2009 in Case No. 390/2009 of District Kolhapur) 1. Shri. Uday Ganpatrao Rote R.O. Frinedns Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabhu Nagari Sahakari Patsanstha Ltd., 2507, C, Shaniwar Peth, Kolhapur Through Maharastra 2. Shri. Vilas Dhanpal Nille R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 3. Shri. Gunvant Baburao Rote R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 4. Shri. Ajit Padmgonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 5. Shri. Anand Ganpatrao Patane R/o. Anand Stores, Prandekar Mansion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra 6. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony), Line Bazar, Drainage Road, Kolhapur Kolhapur Maharashtra 7. Smt. Nirmala Shrimandhar Mug R/o. Behind Private High School, Khasbag, Kolhapur Kolhapur Maharashtra 8. Shri. Rajendra Babaso Patil R/o. Near Swami Hotel, Opp. Ratnakar Bank, Shahupuri, Kolhapur Kolhapur Maharashtra 9. Shri. Surehs Annaso Magdum R/o. Agrawal-Magdum Asociates, A-4, Om Plaza, Konda Lane, Kolhapur Kolhapur Maharashtra 10. Smt.Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 11. Shri. Vijayrao Dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangavesh, Kolhapur Kolhapur Maharashtra ...........Respondent(s) First Appeal No. A/10/134 (Arisen out of Order Dated 21/12/2009 in Case No. 391/2009 of District Kolhapur) 1. Shri. Uday Ganpatrao Rote R.O. Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabhu Nagari Sahakari Patsanstha Ltd., 2507, C, Shaniwar Peth, Kolhapur Through Maharastra 2. Shri. Gunvant Baburao Rote R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 3. Shri. Ajit Padmgonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 4. Shri. Anand GAnpatrao Patane R/o. Anand Stores, Prandekar Mansion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra 5. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony) Line Bazar, Drainage Road, Kolhapur Kolhapur Maharashtra 6. Smt. Nirmala Shrimandhar Mug R/o. Behind Private High School, Khasbag, Kolhapur Kolhapur Maharashtra 7. Shri. Rajendra Babaso Patil R/o. Near Swami Hotel, Opp. Ratnama Bank, Shahupuri, Kolhapur Kolhapur Maharashtra 8. Shri. Suresh Annaso Magdum R/o. Agrawal-Magdum Associates, A-4, Om Plaza, Konda Lane, Kolhapur Kolhapur Maharashtra 9. Smt. Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanager, Ichalkarnaji, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 10. Shri. Vijayrao Dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangavesh, Kolhapur Kolhapur Maharashtra 11. Shri. Vilas Dhanpal Nille R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Respondent(s) First Appeal No. A/10/135 (Arisen out of Order Dated 21/12/2009 in Case No. 393/2009 of District Kolhapur) 1. Shri. Uday Ganpatrao Rote R.O. Ruiekar Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabhu Nagari Sahakari Patsanstha Ltd., 2507, C, Shaniwar Peth, Kolhapur Through Maharastra 2. Shri. Anand Ganpatrao Patane R/o. Anand Stores, Prandekar Mansion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra 3. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony) Line Bazar, Drainage Road, Kolhapur Kolhapur Maharashtra 4. Smt. Nirmala Shrimandhar Mug R/o. Behind Private Highschool, Khasbag, Kolhapur Kolhapur Maharashtra 5. Shri. Rajendra Babaso Patil R/o. Near Swami Hotel, Opp. Ratnakar Bank, Shahupuri, Kolhapur Kolhapur Maharashtra 6. Shri. Suresh Annaso Magdum R/o. Agrawal-Magdum Associates, A-4, Om Plaza, Konda Lane, Kolhapur Kolhapur Maharashtra 7. Smt. Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chugle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 8. Shri. Vilas Dhanpal Nille R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur. Kolhapur Maharashtra 9. Shri. Gunvant Baburao Rote R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur. Kolhapur Maharashtra 10. Shri. Ajit Padmgonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 11. Shri. Vijayrao dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangavesh, Kolhapur Kolhapur Maharashtra ...........Respondent(s) First Appeal No. A/10/136 (Arisen out of Order Dated 21/12/2009 in Case No. 461/2009 of District Kolhapur) 1. Shri. Uday Ganpat Rote R.O. Ruiekar Colony Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabhu Nagari Sahakari Patsanstha Ltd., 2507, C, Shaniwar Peth, Kolhapur Through Maharastra 2. Shri. Suresh Annaso Magdum R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 3. Smt. Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangle Kolhapur Maharashtra 4. Shri. Vijayrao Dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangavesh, Kolhapur Kolhapur Maharashtra 5. Shri. Vilas Dhanpal Nille R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 6. Shri Gunvant Baburao Rote R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 7. Shri. Ajit Padmgonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 8. Shri. Anand Ganpatrao Patane R/o. Anand Stores, Prandekar Mansion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra 9. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony), Line Bazar, Drainange Road, Kolhapur Kolhapur Maharashtra 10. Smt. Nirmala Shrimandhar Mug R/o. Behind Private High school, Khasbag, Kohapur Kolhapur Maharashtra 11. Shri. Rajendra Babaso Patil R/o. Near Swami Hotel,Opp. Ratnakar Bank, Shahupuri, Kolhapur Kolhapur Maharashtra ...........Respondent(s) First Appeal No. A/10/137 (Arisen out of Order Dated 21/12/2009 in Case No. 430/2009 of District Kolhapur) 1. Shri. Gunvant Baburao Rote R.O. Ruiekar Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabhu Nagari Sahakari Patsanstha Ltd., 2507, C, Shaniwar Peth, Kolhapur Through Maharastra 2. Shri. Vilas Dhanpal Nille R/o. 517 E, friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 3. Shri. Ajit Padmgonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 4. Shri. Anand Ganpatrao Patane R/o. Anand Stores, Prandekar Mansion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra 5. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony), Line Bazar, Drainange Road, Kolhapur Kolhapur Maharashtra 6. Smt. Nirmala Shrimandhar Mug R/o. Behind Private High school, Khasbag, Kohapur Kolhapur Maharashtra 7. Shri. Rajendra Babaso Patil R/o. Near Swami Hotel,Opp. Ratnakar Bank, Shahupuri, Kolhapur Kolhapur Maharashtra 8. Shri. Suresh Annaso Magdum R/o. Agrawal-Magdum Associates, A-4, Om Plaza, Konda Lane, Kolhapur Kolhapur Maharashtra 9. Smt. Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 10. Shri. Vijayrao Dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangavesh, Kolhapur Kolhapur Maharashtra ...........Respondent(s) First Appeal No. A/10/138 (Arisen out of Order Dated 21/12/2009 in Case No. 429/2009 of District Kolhapur) 1. Shri. Gonvant Baburao Rote R.O. Ruiekar Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra ...........Appellant(s) Versus 1. Shri. Chandraprabhu Nagari Sahakari Patsanstha Ltd., 2507, C, Shaniwar Peth, Kolhapur Through Kolhapur Maharashtra 2. Shri. Manohar Thalu Palake R/o. 15/A, Ayodhya Colony, (Randive Colony), Line Bazar, Drainage Road, Kolhapur Kolhapur Maharashtra 3. Smt. Nirmala Shrimandhar Mug R/o. Behind Private Highschool, Khasbag, Kolhapur Kolhapur Maharashtra 4. Shri. Rajendra Babaso Patil R/o. Near Swamit Hotel, Opp. Ratnakar Bank, Shahupuri, Kolhapur Kolhapur Maharashtra 5. Shri. Suresh Annaso Magdum R/o. Agrawal-Magdum Associates, A-4, Om Plaza, Konda Lane, Kolhapur Kolhapur Maharashtra 6. Smt. Shalan Surendra Bombade R/o. Ward No. 10, Opp. Dr. Chougle Hospital, Bagadi Galli, Kalanagar, Ichalkaranji, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 7. Shri. Vijayrao Dashrath Kognole R/o. Manstambh, Near Digamber Jain Mandir, Gangavesh, Kolhapur Kolhapur Maharashtra 8. Shri. Vilas Dhanpal Nille R/o. 517 E, Friends Colony, Shivaji Park, Kolhapur Kolhapur Maharashtra 9. Shri. Ajit Padmgonda Patil R/o. Opp. Jain Mandir, Nagaon, Tal. Hatkanangle, Dist. Kolhapur Kolhapur Maharashtra 10. Shri. Anand Ganpatrao Patane R/o. Anand Stores, Prandekar Mansion, Gujari Corner, Mahadwar Road, Kolhapur Kolhapur Maharashtra ...........Respondent(s) BEFORE: JUSTICE R. C. Chavan PRESIDENT Narendra Kawde MEMBER For the Appellant: Adv.Umesh Mangave For the Respondent: Adv.Uday Wavikar for the respondent no.2, 4, 6, 7 & 10 in A/10/128 to 136 and for the respondent no.2, 3, 5, 6 & 9 in A/10/137 & A/10/138.
Adv.R.R.Wayangankar for the respondent no.3 in A/10/128 to A/10/136 and for the appellants in A/10/137 & A/10/138. Respondent no.2-Vilas Dhanpal Nille also present in person. ORDER Per Mr.Narendra Kawde, Member [1] All these appeals have been preferred against the order dated 21/12/2009 in consumer complaint Nos. 387/09 to 394/09, 429/09, 430/09 and 461/09 decided by the learned District Consumer Disputes Redressal Forum, Kolhapur [hereinafter to be referred to as to 'District Forum'] allowing the consumer complaints with directions to the opponent no.1 to 11 jointly to pay against the fixed deposit receipts to the complainants along with interest @3.5% p.a. from the date shown in the table at page no.9 of the impugned order. Further, the opponent no.1 to 11 have been ordered to pay individually and collectively an amount of Rs.1,000/- for mental agony and Rs.1,000/- towards the costs of litigation. Aggrieved by the order, the present appeals have been filed on the ground that prayers of the complainant for seeking directions against the individual directors for settling the dues against fixed deposit receipts have not been considered and instead directions have been given to make the payment by all the opponents jointly and mentioning the individual liability of the directions. Therefore, as stated in the appeals, the impugned order resulted into decision miscarriage of justice. All the appellants now have prayed for directions to modify the impugned order and fix up the personal liability against the respondents/original opponents for making payment to the appellants.
[2] Since all the appeals are against same opponents, through filed by appellants separately, we have heard collectively and are disposed off by this common order.
[3] Heard learned counsel Mr.Umesh Mangave for the appellants, learned counsel Mr.Uday Wavikar for the respondent no.2, 4, 6, 7 & 10 in A/10/128 to 136 and for the respondent no.2, 3, 5, 6 & 9 in A/10/137 & A/10/138 and learned counsel Mr.R.R.Wayangankar for the respondent no.3 in A/10/128 to A/10/136 and for the appellants in A/10/137 & A/10/138.
[4] On behalf of the appellants, it is pleaded that all the opponents have failed to carry out administration of the opponent no.1 urban credit society were instrumental for mismanagement of the funds of the opponent no.1. Therefore, administrator was appointed by dissolving the board of directors to carry out function the opponent no.1 credit society. Though the original complainants are related to each other yet in their individual capacity certain amounts were deposited in fixed deposit receipts with the opponent no.1 credit society. Therefore, they are entitled to receive the proceeds after maturity. Due to mismanagement of the respondent no.2 to 11, proceeds could not be received though each of the fixed deposit receipt was matured and the respondents failed to settle the proceeds on given date and even thereafter.
[5] Learned counsel of the appellants brought to our notice the issue of lifting of corporate/co-operative veil as already been decided by the Hon'ble National Commission in the matter, Basavaraj Vibhute & Anr vs. Channabasavayya g. Hiremath & ors. II (2008) CPJ 162 (NC) and in the matter, Ashish Rameshchandra Birla & ors. Vs. Murlidhar Rajdhar Patil & ors. I (2009) CPJ 200 (NC) thereby holding the directors responsible for deficiency in service in their individual capacity. The impugned order suffers from the legal lacunae for lack of directions fixing the responsibility of the directors individually to settle the dues payable to the appellant and instead the impugned order directed opponent no.1 to 11 to jointly pay the amounts of fixed deposit receipts together with interest. Therefore, recovery of maturity proceeds is impossible.
[6] Learned counsel Mr.Uday Wavikar brought to our notice the audit report of the opponent no.1 society carried out for the period from 01/04/2008 to 31/03/2010. Board of directors i.e. respondents have sanctioned loan without following rules and regulations and failed to recover the loan advanced. The present appellants were also directors of the respondent no.1 credit society. However, one of the directors, Gunvant Baburao Rote who is appellant in A/10/137 and A/10/138 and his family have received the hefty amount of Rs.3 crores against settlement of their dues during the period of administrator ignoring priority to settle the dues of old depositors. These appellants are already beneficiary and therefore they have no right to press for recovery of the amounts from the individual directors/respondents. However, during the course of arguments, both the learned advocates have agreed that the impugned order can be implemented only when the liability is fixed against the individual directors/respondents if the order is not satisfied in the present form within a period of one year. In view of these submissions, impugned order needs modification for directions accordingly by allowing the appeals partly. We hold accordingly and pass the following order.
ORDER If the joint liability of the opponents no.1 to 11 is not satisfied jointly by all of them within a period of one year, then the opponents no.2 to 11 shall equally discharge the liability individually. Rest of the order stands as it is. No order as to costs.
Pronounced Dated 4th March, 2015. [ JUSTICE R. C. Chavan] PRESIDENT [ Narendra Kawde] MEMBER