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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(b) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

(b)"Aadhar Based Biometric Identification and Skill Profiling of CSLWs" means their online registration/uploading of information in pursuance to Government Order No. 126-F of 2016 dated 28-04-2016 ;