Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18B(2)] [Section 18B] [Entire Act] State of Odisha - Subsection Section 18B(2)(ix) in The Orissa Agricultural Produce Markets Act, 1956 (ix)to do such ether things as may be of general interest to Market committees or considered necessary for the efficient functioning of the Board.