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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(4)(b) in The Jammu and Kashmir Apartment Ownership Act, 1989

(b)relating to the audit of the accounts of the Association of Apartment Owners and of the Board, and of the administration of the property ;