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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Meghalaya - Subsection

Section 67(6) in The Meghalaya Police Act, 2010

(6)In upgrading their training infrastructure as well as the content and methodologies of their training courses, the training institutions shall take maximum advantage of the standards and practices evolved or guidelines issued by organizations such as the Bureau of Police Research & Development of Government of India, and the National Police Academy.