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Union of India - Section

Section 2 in The Indian Copper Corporation (Acquisition Of Undertaking) Act, 1972

2. Declaration as to the policy of the State.

It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clause (b) of article 39 of the Constitution.Explanation.--In this section, "State" has the same meaning as in article 12 of the Constitution.