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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(1)(a) in Rajasthan Public Procurement Rules, 2012

(a)submitted in accordance with the bidding documents, and in addition, the envelope shall be clearly marked "Withdrawal," "Substitution," or "Modification"; and