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State of Goa - Section

Section 64 in Goa Prisons Rules, 2006

64. Procedure in case of prisoner's transfer to another prison.

- If a prisoner is transferred from one prison to another, his description shall be recopied from the transfer papers into Admission Register at the receiving prison. On each occasion on which the description is copied into a document or into a Register, it shall be carefully checked by the Jailor so as to prevent impersonations and the prisoner's register number, name, sentence, date of sentence, date of admission, date of release and number of convictions shall be endorsed on his warrant. A History Ticket shall also be prepared for him.