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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(aa) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(aa)to make recommendations to the State Government as to the courses of instruction and syllabi of primary, middle and secondary education with a view to propagating Sanskrit education in schools; and