Supreme Court - Daily Orders
B.G. Jayaram Singh (Dead) By Lrs vs K.R. Narasimhaiah (Died) By Lrs on 25 August, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.52 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32723/2023
(Arising out of impugned final judgment and order dated 08-11-2022
in RSA No. 1578/2011 passed by the High Court Of Karnataka At
Bengaluru)
B.G. JAYARAM SINGH (DEAD) BY LRS Petitioner(s)
VERSUS
K.R. NARASIMHAIAH (DIED) BY LRS Respondent(s)
(IA No.164300/2023-CONDONATION OF DELAY IN FILING and IA
No.164301/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.164302/2023-EXEMPTION FROM FILING O.T.)
Date : 25-08-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. K. K. Mani, AOR
Mr. R.thiagarajan, Adv.
Ms. T.archana, Adv.
Mr. Rajeev Gupta, Adv.
Mr. Vinay Rajput, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no ground to interfere with the impugned order passed by the High Court. The Special Leave Petition is, accordingly, dismissed.
Pending interlocutory application(s), if any, is/are disposed of.
Signature Not Verified(JAYANT KUMAR ARORA) Digitally signed by Jayant Kumar Arora Date: 2023.08.26 (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS 10:12:52 IST Reason: BRANCH OFFICER