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Supreme Court - Daily Orders

B.G. Jayaram Singh (Dead) By Lrs vs K.R. Narasimhaiah (Died) By Lrs on 25 August, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.52                              COURT NO.13                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32723/2023

     (Arising out of impugned final judgment and order dated 08-11-2022
     in RSA No. 1578/2011 passed by the High Court Of Karnataka At
     Bengaluru)

     B.G. JAYARAM SINGH (DEAD) BY LRS                                    Petitioner(s)

                                                    VERSUS

     K.R. NARASIMHAIAH (DIED) BY LRS                                     Respondent(s)

     (IA   No.164300/2023-CONDONATION  OF   DELAY   IN FILING and   IA
     No.164301/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.164302/2023-EXEMPTION FROM FILING O.T.)

     Date : 25-08-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE J.K. MAHESHWARI
                             HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)                 Mr. K. K. Mani, AOR
                                       Mr. R.thiagarajan, Adv.
                                       Ms. T.archana, Adv.
                                       Mr. Rajeev Gupta, Adv.
                                       Mr. Vinay Rajput, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We find no ground to interfere with the impugned order passed by the High Court. The Special Leave Petition is, accordingly, dismissed.

Pending interlocutory application(s), if any, is/are disposed of.

Signature Not Verified

(JAYANT KUMAR ARORA) Digitally signed by Jayant Kumar Arora Date: 2023.08.26 (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS 10:12:52 IST Reason: BRANCH OFFICER