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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Gujarat - Subsection

Section 114(3) in Gujarat Panchayats Act, 1961

(3)The other servants of the panchayat shall perform such functions and duties and exercise such powers under this Act as may be imposed or conferred on them by the panchayat, subject to rules, if any, made in this behalf.E. Contribution to District Development Fund